Himachal Pradesh High Court
Sh.Dharminder Singh vs . State Of H.P. & Ors. on 22 November, 2022
Bench: Sabina, Sushil Kukreja
.
Sh.Dharminder Singh vs. State of H.P. & Ors.
CWP No.1733 of 2018 22.11.2022 Present: Mr. Deepak Kaushal, Advocate,for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Admit.
List along with CWP No.1167 of 2018.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd November, 2022 (reena) ::: Downloaded on - 22/11/2022 20:35:17 :::CIS