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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Sh.Dharminder Singh vs . State Of H.P. & Ors. on 22 November, 2022

Bench: Sabina, Sushil Kukreja

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Sh.Dharminder Singh vs. State of H.P. & Ors.

CWP No.1733 of 2018 22.11.2022 Present: Mr. Deepak Kaushal, Advocate,for the petitioner.

Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.

Admit.

List along with CWP No.1167 of 2018.

( Sabina ) Judge (Sushil Kukreja) Judge 22nd November, 2022 (reena) ::: Downloaded on - 22/11/2022 20:35:17 :::CIS