Section 3 in Bihar Boilers Attendants' Rules, 1948
3. Competent person must possess certificate; extent of qualification.
- No person who does not possess a certificate of competency under these rules shall be deemed a fit and proper person to be in attendance and charge of a boiler; and no holder of any such certificate shall be deemed a fit and proper person to be in attendance and charge of any boiler, except to the extent of his qualification indicated by his said certificate.
