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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Nagaland - Subsection

Section 82(2) in Nagaland Excise Rules

(2)One copy of the pass shall be delivered to the exporter to accompany the consignment, the second shall be forwarded to the Deputy Commissioner? Superintendent of Excise of the district to which the liquor is to be taken, and the third shall be retained for record.