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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(1)(a) in The Rajasthan Home Guards Act, 1963

(a)providing for the exercise by any officer of the Home Guards of the powers conferred by Section 4 on the Commandant and the Commandant General;