Gujarat High Court
Devubha Pratapsinh Jadeja vs Digjam Woolen Mills & Anr on 29 April, 2014
Author: Paresh Upadhyay
Bench: Paresh Upadhyay
C/SCA/17189/2013 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 17189 of 2013
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DEVUBHA PRATAPSINH JADEJA ....Petitioner
Versus
DIGJAM WOOLEN MILLS & ANR. ...Respondents
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Appearance:
MR YOGEN N PANDYA, ADVOCATE for the Petitioner
MS PARUL P VASAVADA, ADVOCATE for the Respondent No. 1
NOTICE SERVED for the Respondent No. 2
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CORAM: HONOURABLE MR.JUSTICE PARESH UPADHYAY
Date : 29/04/2014
ORAL ORDER
In view of sick note of learned advocate for the contesting respondent No.1, stand over to 01.05.2014.
(PARESH UPADHYAY, J.) Amit/48 Page 1 of 1