Section 5 in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006
5. Display of voters list.
- The Returning Officer shall affix a notice on the notice board of the office of the Gram Panchayat or Mandal Praja Parishad or Zilla Praja Parishad showing the voters list thereof, or any ward or territorial constituency thereof, notified for elections on the day of publication of notice under rule 6.
