Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87] [Entire Act] State of West Bengal - Subsection Section 87(1) in West Bengal Municipal Corporation Act, 2006 (1)The accounts of the Municipal Fund shall be audited by such auditors as are appointed for audit of accounts of the State Government.
