Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(14A) in Rajasthan Excise Act, 1950 (14A)[ "Lanced Poppy heads" mean the capsules of the opium poppy plant, whether in their original form or cut, crushed or powered, from which juice has been extracted]; [Inserted by Rajasthan Act 1 of 1986 (9.11.1985).]
