Delhi High Court - Orders
National Highways Authority Of India vs Rayalseema Expressway Private Limited on 18 December, 2020
$~14 (Original Side)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 541/2020, I.A.s 10481/2020, 10806/2020,
11435/2020, 11436/2020 & 11483/2020
NATIONAL HIGHWAYS AUTHORITY OF INDIA..... Petitioner
Through: Mr. Parag P Tripathi-Sr. Counsel
with Mrs. Asha Gopalan Nair, Ms.
Nivedita Nair, Ms. Mishika Bajpai
versus
RAYALSEEMA EXPRESSWAY PRIVATE LIMITED
..... Respondent
Through: Mr. Anuj Berry, Mr.Deepto Roy, Mr.
Sourabh Rath, Mr. Rishabh Sharma
&Mr. Shubham Sharma, Advs.
Ms. Kiran Suri, S. Adv. With Mr.
Suryadeep Singh, Ms. Radha Tarkar
& Mr. Aaron Shaw, Advs . for the
applicants in IA 10806/2020
CORAM:
HON'BLE MR. J USTICE C.HARI SHANKAR
ORDER
% 18.12.2020 The Hon'ble Judge is not holding Court today. Re-notify on 13th January, 2021.
By order Court Master DECEMBER 18, 2020/ss Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI O.M.P. (COMM) 541/2020 Page 1 of 1 Signing Date:21.12.2020 10:15:14