Madhya Pradesh High Court
Smt Bismilla Bee vs Ku Farmeen on 18 January, 2022
Author: Anjuli Palo
Bench: Anjuli Palo
1
The High Court Of Madhya Pradesh
CRR No. 3143 of 2021
(SMT BISMILLA BEE Vs KU FARMEEN)
Jabalpur, Dated : 18-01-2022
Heard through Video Conferencing.
Mr. Lalji Kushwaha, learned counsel for the applicant.
Ms. Seema Jaiswal, learned Panel Lawyer for the respondent/State.
As prayed by learned counsel for the applicant, list the case after two weeks.
(SMT. ANJULI PALO) JUDGE ks Signature Not Verified SAN Digitally signed by KOUSHALENDRA SHARAN SHUKLA Date: 2022.01.18 17:59:38 IST