Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 221] [Entire Act]

Union of India - Subsection

Section 221(3) in The Companies Act, 1956

(3)The particulars or information referred to in sub-section (1) may, relate to payments made to any Director, [* * *] [ The words " managing agent, secretaries and treasurers," omitted by Act 53 of 2000, Section 85 (w.e.f. 13.12.2000).] or other person by any other company, body corporate, firm or person.