Rajasthan High Court - Jodhpur
Dungav Ram vs Raj Hans Upadhyay on 10 August, 2018
Author: P.K. Lohra
Bench: P.K. Lohra
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Writ Contempt No. 1027/2018
Dungav Ram
----Petitioner
Versus
Raj Hans Upadhyay
----Respondent
For Petitioner(s) : Mr. Sushil Solanki
HON'BLE MR. JUSTICE P.K. LOHRA
Order 10/08/2018 Issue notice as to why contempt proceedings may not be initiated against respondents. Notices are made returnable on 28.08.2018.
Learned counsel for the petitioner may supply two sets of contempt petition to Mr. Harish Purohit.
(P.K. LOHRA),J Anil Kumar Choudhary/102 Powered by TCPDF (www.tcpdf.org)