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Rajasthan High Court - Jodhpur

Dungav Ram vs Raj Hans Upadhyay on 10 August, 2018

Author: P.K. Lohra

Bench: P.K. Lohra

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                            JODHPUR

                                                       S.B. Writ Contempt No. 1027/2018

                                    Dungav Ram
                                                                                           ----Petitioner
                                                                     Versus
                                    Raj Hans Upadhyay
                                                                                       ----Respondent


                                   For Petitioner(s)          :   Mr. Sushil Solanki




                                                     HON'BLE MR. JUSTICE P.K. LOHRA

Order 10/08/2018 Issue notice as to why contempt proceedings may not be initiated against respondents. Notices are made returnable on 28.08.2018.

Learned counsel for the petitioner may supply two sets of contempt petition to Mr. Harish Purohit.

(P.K. LOHRA),J Anil Kumar Choudhary/102 Powered by TCPDF (www.tcpdf.org)