Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 16 in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

16. Inspection of rolling stock.

- The Commissioner shall inspect the following items of the rolling stock proposed to be used on the Bangalore metro railway keeping in view the safety of travelling public on metro railway system proposed to be opened, namely:-
(a)important systems like traction, braking, etc;
(b)safety items like deadman handle door operation, etc;
(c)facilities for evacuation of passengers in case of emergencies;
(d)system of operation;
(e)fire prevention measures; and
(f)any other item, as he may consider fit for safety of passengers.