Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 85 in The Madurai City Municipal Corporation Act, 1971

85. Power to obtain information.

- The Government may, with a view to requisitioning any property under section 83, or determining the compensation payable under section 84 by order require any person to furnish to such authority as may be specified in the order such information in his possession relating to such property as may be so specified.