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[Cites 0, Cited by 0] [Section 97(2)] [Section 97] [Entire Act]

State of Andhra Pradesh - Subsection

Section 97(2)(b) in Andhra Pradesh (Telangana Area) Tenancy & Agricultural Lands Act, 1950

(b)the consequences of such resignation or expulsion and the satisfaction of the claims of the member resigning or expelled as respects land, funds, agricultural stocks and implements, contributed by him to such Co-operative Farms;