Section 28 in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020
28. Research Advisory Council -
(1)The Research Advisory Council shall be constituted as may be prescribed under statutes to plan, monitor, supervise and advise on research programmes of the University.(2)Vice-Chancellor shall be the Chairperson of Research Advisory Council and the Director of Research shall be the Ex-officio Member Secretary.(3)Functions and powers of the Research Advisory Council shall be as may be prescribed under statutes.
