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State of Andhra Pradesh - Section

Section 13 in Andhra Pradesh Common Entrance Test for entry into Engineering, Pharmacy, Agriculture, Medical, Dental and Pharm. D Course Rules, 2011

13. Funds for the conduct of EAMCET-AC.

- The amounts that are Collected from the candidates towards cost of application and examination fee shall be utilized to meet expenditure for items / services connected with the EAMCET-AC. Accounts shall be subjected to audit and report thereof shall be submitted to the Competent Authority.