Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

State of Haryana - Subsection

Section 67(2)(i) in The Haryana Children Act, 1974

(i)the recruitment and training of persons appointed to carry out the purposes of this Act and the terms and conditions of their service;