Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(xx) in D.Y. Patil International University, Pune, Act, 2017 (xx)"sponsoring body" means the Dr. D. Y. Patil Pratishthan, registered as a Public Trust under Maharashtra Public Trust Act, since 1990.
