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State Of U.P vs Surendra Pal Singh on 9 January, 2015

     ITEM NO.46                               REGISTRAR COURT. 1                     SECTION XI

                                      S U P R E M E C O U R T O F          I N D I A
                                              RECORD OF PROCEEDINGS


                                        BEFORE THE REGISTRAR MR. SURAJIT DEY

     Petition(s) for Special Leave to Appeal (C)                          No(s).     31026/2013


     STATE OF U.P & ANR                                                            Petitioner(s)

                                                          VERSUS

     SURENDRA PAL SINGH                                                            Respondent(s)


     Date : 09/01/2015 This petition was called on for hearing today.



     For Petitioner(s)
                                              Mr. Anuvrat Sharma,Adv.
                                              Mr Abhinav Kr Malik, Adv.
                                              Mr R.P.Mehrotra, Adv.

     For Respondent(s)
                                              Mr Abhishek Kumar Singh, Adv.
                                              Mr. Satpal Singh,Adv.


                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Despite last order the Ld. Counsel for respondent no.1 failed to file counter affidavit. However, as last opportunity three weeks time is granted to file the same.

The Ld. Counsel for the petitioner to take fresh steps in respect of respondent Nos. 2 and 3 within two weeks.

Name of the Ld. Counsel for the petitioner, Mr R.P.Mehrotra be updated in the cause list.

List again on 23.2.2015.

(SURAJIT DEY) Registrar