Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 10 in BIHAR SPORTS UNIVERSITY ACT, 2021

10. Officers of University.—

The following shall be the officers of the University, namely:—
(i)The Vice-Chancellor;
(ii)The Dean;
(iii)The Registrar;
(iv)The Finance Officer;
(v)The Controller of Examinations;
(vi)Such other officers as may be declared by the Statutes to be the officers of the University.