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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Bihar - Subsection

Section 23(1) in Bihar Street Vendors (Protection of livelihood and regulation of Street Vending) Schemes 2017

(1)Under Section 19(2) the local authority may release the perishable seized goods same day of the such seizure and in case of non-perishable goods within 2 working days.