Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 23 in High Court Fees Rules, 1956 23. Tire Taxing Officer shall not recognize any agreement that may be set up regarding the fees payable to a practitioner by his client unless the same has been recorded in writing.
