Section 28(22) in The M.P. Nationalised Text Books Dealers Registration and Supply Rules, 1963
(22)The Registered Dealer shall not grant or allow under any circumstances a rebate, discount, commission, special terms, or offer any other inducement to any purchaser with a view to persuade him to buy Text Books from his own shop or firm in preference to that of the other Registered Dealer in the district mentioned above.
