Section 52(1) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Conduct of Election) Rules, 1965
(1)The Presiding Officer shall close the polling station at the hours appointed for closing under Rule 5 or sub-rules 1(b) and (4) of Rule 50 as the case may be, and shall not thereafter admit any elector into a polling station:Provided that all electors present at the polling station before it is closed shall be allowed to cast their votes.
