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State of Rajasthan - Section

Section 57 in The Rajasthan Urban Improvement Act, 1959

57. Thatera.

The persons belonging to the undermentioned castes and tribes are members of the Scheduled Castes and the Scheduled Tribes in Rajasthan Notification No. FB/ l/SW/65-66/72-605-23, dated 21-7-65 issued by the Department of Social Welfare Government of Rajasthan, Jaipur.List of Scheduled Castes