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State of Maharashtra - Section

Section 26 in The Maharashtra Management of Irrigation Systems by Farmers Rules, 2006

26. Determining Water rates for Lift Irrigation Water Users' Association.

- The Appropriate Authority shall determine the water rates on volumetric basis for Lift Irrigation Water Users' Association and shall notify the same. These rates shall be reviewed and revised periodically as and when the Appropriate Authority may deem fit to do so.Chapter-IV Annual Irrigation Status Report, Tripartite Agreement and other Functions of Appropriate Authority