Calcutta High Court
Hoogly Dock And Port Engineers Ltd vs Unknown on 15 January, 2014
Author: Patherya
Bench: Patherya
ORDER SHEET
CP NO.219 OF 1996
IN THE HIGH COURT AT CALCUTTA
ORIGINAL JURISDICTION
IN THE MATTER OF :
HOOGLY DOCK AND PORT ENGINEERS LTD.
BEFORE:
The Hon'ble JUSTICE PATHERYA
Date : 15th January, 2014.
The Court : None appears on behalf of the parties. Let C.P.No. 219 of 1996 be struck off the records.
All parties concerned are to act on a signed photocopy of this order on the usual undertakings.
(PATHERYA, J.) SB.