Jammu & Kashmir High Court - Srinagar Bench
Sadam Hussain Shah vs . State Of J& K Through Ps Bandipora on 5 April, 2019
Author: Rashid Ali Dar
Bench: Rashid Ali Dar
Serial No. 11
Regular list
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
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BA No. 176/2018 IA No. 01/2018 Date of order: 05.04.2019 Sadam Hussain Shah Vs. State of J& K through PS Bandipora Coram:
Hon'ble Mr. Justice Rashid Ali Dar, Judge. Appearance:
For the Petitioner(s) : Mr. M. S. Reshi, Adv. For the Respondent(s) : Mr. Feroz Ahmad, Dy. AG.
List for continuation of arguments on 10th April 2019.
Meanwhile, objections be filed.
(Rashid Ali Dar) Judge Srinagar 05.04.2019 "Aasif AASIF GUL 2019.04.09 04:13 I attest to the accuracy and integrity of this document