Section 119(1)(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

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State of Uttar Pradesh - Subsection

Section 119(1)(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(b)any other tax which the State Legislature has the power under the Constitution of India, including Article 277 thereof, to impose in the State and of which imposition by the Zila Panchayat has been authorised by the State Government.

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State of Uttar Pradesh - Subsection

Section 119(1)(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961