Supreme Court - Daily Orders
Mlc Estates Llp vs M/S Metenere Global Limited on 16 July, 2021
Bench: K.M. Joseph, S. Ravindra Bhat
ITEM NO.30 Court 12 (Video Conferencing) SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 8640/2021
(Arising out of impugned final judgment and order dated 05-05-2021
in WP No. 55086/2018 passed by the High Court of Karnataka at
Bengaluru)
MLC ESTATES LLP Petitioner(s)
VERSUS
M/S METENERE GLOBAL LIMITED Respondent(s)
(FOR ADMISSION and I.R. and IA No.75504/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.75505/2021-PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 16-07-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s)
Mr. K. V. Vishwanathan, Sr. Adv.
Mr. Pai Amit, AOR
Mr. D. G. Rajesh, Adv.
Ms. Pankhuri Bhardwaj, Adv.
For Respondent(s)
Mr. Rana Mukherjee, Sr. Adv.
Mr. Chiranshul A. Sinha, Adv.
Mr. jaskaran Singh Bhatia, Adv.
Ms. Priya Kale, Adv.
Mr. Mohammed Shameer, Adv.
M/s. Dua Associates, AOR
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed. Pending applications stand disposed of.
Signature Not Verified Digitally signed by Nidhi Ahuja Date: 2021.07.17 11:49:36 IST Reason: (NIDHI AHUJA) (RENU KAPOOR) AR-cum-PS BRANCH OFFICER