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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(1)(xxix) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(xxix)to recommend to the Kuladhipati the conferment of Honorary degree and academic distinctions in the manner prescribed by the Statutes;