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[Cites 0, Cited by 0] [Section 32(8)] [Section 32] [Entire Act]

State of Tamilnadu - Subsection

Section 32(8)(b) in The Bharathiar University Act, 1981

(b)make recommendation to the Syndicate on every proposal involving investment or expenditure for which no provision has been made in the annual financial estimates or which involves expenditure in excess of the amount provided for in the annual financial estimates;