Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 43 in The Orissa Stamp Rules, 1952 43. Supply of Market value guidelines. - The market value guidelines shall be made available to each Registering officer by the Convenor of the District Valuation Committee and to the Public.
