Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 21 in Haryana (Prevention and Control of Water Pollution) Rules, 1978 21. Form of Notice Section 21(3). - A notice under clause (a) of subsection (3) of section 21 of the Act shall be in Form 'A'.
