Madhya Pradesh High Court
Mohan Singh Rathore vs Dhananjay Rao Jadhav on 25 August, 2015
W.P.2224/12
25/08/2015
Shri Raju Sharma, Advocate for the petitioner.
Shri Harish Dixit, Advocate for the respondents.
As prayed by Shri Raju Sharma, Advocate and not opposed by Shri Harish Dixit, list on Monday (31.8.2015). In the meantime, Shri Sharma undertakes to file appropriate application for substitution of L.Rs. of respondent No.3.
IR shall continue till next date.
(Sujoy Paul) Judge vv