Delhi High Court - Orders
Dr. Ashok Kumar Arean vs Director General, Ndrf & Ors on 10 September, 2024
Author: Rekha Palli
Bench: Rekha Palli
$~37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12340/2022
DR. ASHOK KUMAR AREAN .....Petitioner
Through: Mr.Ranvijay Singh, Adv.
versus
DIRECTOR GENERAL, NDRF & ORS. .....Respondents
Through: Ms.Bharathi Raju, Adv.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
HON'BLE MS. JUSTICE SHALINDER KAUR
ORDER
% 10.09.2024
1. Though the rejoinder affidavit filed by the petitioner is on record, counter affidavit stated to have been filed by the respondents is still not on record. Learned counsel for the respondents to check up with the Registry and have the same placed on record after removing objections, if any, within four weeks.
2. List on 27.01.2025.
REKHA PALLI, J SHALINDER KAUR, J SEPTEMBER 10, 2024 kk This is a digitally signed order.
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