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Bengal Presidency - Section

Section 9 in Bengal Survey Act, 1875

9. Collector may require occupants to clear boundary lines.

- The Collector or other survey-officer authorized by the Collector in that behalf may, by a special notice, require any occupant to clear any boundary or other line which it may be necessary to clear for the purposes of the survey, by cutting down and removing any trees, jungle, fences or standing crops.