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[Cites 0, Cited by 9] [Entire Act]

State of Tamilnadu - Section

Section 9 in Tamil Nadu Industrial Establishments (Conferment of Permanent Status to Workmen) Act, 1981

9. Power to exempt.

- The Government may, by notification, exempt conditionally or unconditionally any employer or class of employers or any industrial establishment or class of industrial establishments from the provisions of this Act.