Section 2(1)(i) in Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(i)"Farmers" Organisation" whenever it occurs, shall mean and include, -

(i)water users association at the primary level consisting of all the water users, as constituted under Section 3;

(ii)Distributory Committee at the secondary level, as constituted under Section 5; and

(iii)Project Committee at the project level, as constituted under Section 7;

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