Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2)(f) in The Indian Institutes of Information Technology (Public-Private Partnership) Act, 2017

(f)Director of an Indian Institute of Technology or a National Institute of Technology located in the region, to be nominated by the Board;