Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 137 in The New Delhi Municipal Council Act, 1994 137. Acquisition of property. - The Council shall, for the purpose of this Act, have power to acquire and hold movable and immovable property, or any interest therein.
