Supreme Court - Daily Orders
Pankiraj And Ors. vs V.Devadoss And Anr. on 19 August, 2015
Author: Ranjan Gogoi
Bench: Ranjan Gogoi
ITEM NO.23 COURT NO.8 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 3521-3522/2010
PANKIRAJ & ORS. Appellant(s)
VERSUS
V.DEVADOSS & ANR. Respondent(s)
(Office report on default)
Date : 19/08/2015 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
[IN CHAMBER]
For Appellant(s) Mr. Sumit Kumar,Adv.
For Respondent(s) Mr. M. A. Krishna Moorthy,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Two weeks' time is granted to take necessary steps as per the office report.
(MADHU BALA) (ASHA SONI)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Madhu Bala
Date: 2015.08.20
17:54:46 IST
Reason: