Supreme Court - Daily Orders
Transcon Skycity Private Limited vs Anchor Point Developers Private ... on 12 September, 2025
ITEM NO.804 COURT NO.8 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 10114/2025
TRANSCON SKYCITY PRIVATE LIMITED Appellant(s)
VERSUS
ANCHOR POINT DEVELOPERS PRIVATE LIMITED Respondent(s)
Date : 12-09-2025 This appeal was mentioned today.
CORAM :
HON'BLE MR. JUSTICE J.B. PARDIWALA
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Appellant(s) : Ms. Udita Singh, AOR
For Respondent(s) : Ms. Ranjeeta Rohatgi, AOR
M/S. Trilegal Advocates On Record, AOR
UPON hearing the counsel the Court made the following
O R D E R
Upon being mentioned by learned counsel appearing for the Respondent seeking listing of the matter, the Registry is directed to list the matter on 15-9-2025.
(VISHAL ANAND) (POOJA SHARMA)
ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
VISHAL ANAND
Date: 2025.09.12
15:56:18 IST
Reason: