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Supreme Court - Daily Orders

Transcon Skycity Private Limited vs Anchor Point Developers Private ... on 12 September, 2025

     ITEM NO.804                                 COURT NO.8                    SECTION XVII

                                      S U P R E M E C O U R T O F        I N D I A
                                              RECORD OF PROCEEDINGS

                                           Civil Appeal     No. 10114/2025

     TRANSCON SKYCITY PRIVATE LIMITED                                          Appellant(s)

                                                          VERSUS

     ANCHOR POINT DEVELOPERS PRIVATE LIMITED                                   Respondent(s)

     Date : 12-09-2025 This appeal was mentioned today.

     CORAM :
                                HON'BLE MR. JUSTICE J.B. PARDIWALA
                                HON'BLE MR. JUSTICE K.V. VISWANATHAN

     For Appellant(s) : Ms. Udita Singh, AOR

     For Respondent(s) : Ms. Ranjeeta Rohatgi, AOR
                        M/S. Trilegal Advocates On Record, AOR


                                 UPON hearing the counsel the Court made the following
                                                    O R D E R

Upon being mentioned by learned counsel appearing for the Respondent seeking listing of the matter, the Registry is directed to list the matter on 15-9-2025.

       (VISHAL ANAND)                                                        (POOJA SHARMA)
     ASTT. REGISTRAR-cum-PS                                               COURT MASTER (NSH)




Signature Not Verified

Digitally signed by
VISHAL ANAND
Date: 2025.09.12
15:56:18 IST
Reason: