Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 132 in The Madurai City Municipal Corporation Act, 1971 132. to 140. Sections 132 to 140 repealed by section 31 of Tamil Nadu Act 24 of 1992.Tax on Carriages and Animals
