Bombay High Court
Sau Mamta Pandurang Nimje vs The State Of Maharashtra And Others on 19 October, 2018
Bench: Prasanna B. Varale, Manish Pitale
10414.18wp
(1)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO.10414 OF 2018
Sau. Mamta Pandurang Nimje ..PETITIONER
VERSUS
The State of Maharashtra & ors ..RESPONDENTS
Mr Sudarshan J. Salunke, Advocate for petitioner;
Mr A.R. Kale, A.G.P. for respondent/State;
CORAM : PRASANNA B. VARALE &
MANISH PITALE,JJ.
DATE : 19th OCTOBER, 2018
ORAL ORDER :
Heard learned Counsel appearing for the petitioner.
2. Issue notice to the respondents, returnable on 4th January, 2019.
(MANISH PITALE) (PRASANNA B. VARALE)
JUDGE JUDGE
Tupe
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