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Bombay High Court

Sau Mamta Pandurang Nimje vs The State Of Maharashtra And Others on 19 October, 2018

Bench: Prasanna B. Varale, Manish Pitale

                                                                   10414.18wp
                                   (1)


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       BENCH AT AURANGABAD

                     WRIT PETITION NO.10414 OF 2018 

 Sau. Mamta Pandurang Nimje                          ..PETITIONER

          VERSUS

 The State of Maharashtra & ors                      ..RESPONDENTS


 Mr Sudarshan J. Salunke, Advocate for petitioner;
 Mr A.R. Kale, A.G.P. for respondent/State;

                                    
                       CORAM : PRASANNA B. VARALE &
                               MANISH PITALE,JJ. 
                                        
                        DATE : 19th OCTOBER, 2018


 ORAL ORDER  :

Heard learned Counsel appearing for the petitioner.

2. Issue notice to the respondents, returnable on 4th January, 2019.




 (MANISH PITALE)                      (PRASANNA B. VARALE) 
      JUDGE                                  JUDGE




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