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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Bihar - Subsection

Section 41(2) in Bihar School Examination Board Act, 2019

(2)The Department may redefine the aforesaid powers, from time to time, and therefore this Appendix may be modified by the Department, from time to time.Appendix - 2Officers of different wings of the BoardThe officers of different wings of the Board, shall be as follows, namely -