Supreme Court - Daily Orders
A. Sataiah @ A. Ramaiah vs State Of A.P on 25 April, 2014
ITEM NO.35 COURT NO.14 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl) No(s).9444/2013
(From the judgement and order dated 09/10/2013 in CRLRC
No.1512/2012 of The HIGH COURT OF JUDICATURE OF A.P AT HYDERABAD)
A. SATAIAH @ A. RAMAIAH Petitioner(s)
VERSUS
STATE OF A.P & ANR Respondent(s)
(With appln(s) for stay and permission to file additional documents
and office report )
Date: 25/04/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE J. CHELAMESWAR
HON’BLE MR. JUSTICE RANJAN GOGOI
For Petitioner(s) Ms. Beena Madhavan, Adv.
Mr. S.Udaya Kumar Sagar, Adv.
Mr. Rahul Pandey, Adv. for
M/S. Lawyer’S Knit & Co
For Respondent(s) Mr. D. Mahesh Babu,Adv.
Mr. Amit K. Nain, Adv.
Ms. Suchitra, Adv.
Mr. Amjid Maqbool, Adv.
Mr. Aditya Jain, Adv.
Mr. T.V. Bhaskar Reddy, Adv.
Mr. B.Rama Krishna Rao, Adv.
Mr. Mullapudi Rambabu, Adv.
Ms.Priyanjali Singh ,Adv
UPON hearing counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks leave of the Court to withdraw the present petition. The Special Leave Petition is, accordingly, dismissed as withdrawn.
(Anita Malhotra) [Sneh Lata Sharma]
Sr.PA Court Master