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Himachal Pradesh High Court

Naresh Kumar vs . Hrtc & Anr. on 21 December, 2022

Bench: Sabina, Sushil Kukreja

Naresh Kumar vs. HRTC & Anr.

CWP No. 7401 of 2022 .

21.12.2022 Present: Mr. Nishant Khidtta, Advocate, for the petitioner.

Mr. Shyam Singh Chauhan, Advocate, for the respondents.

Learned counsel for the respondents r to seeks more time to file reply.

List again on 24th March, 2023.

[ (Sabina) Judge (Sushil Kukreja) Judge 21st December, 2022 (himani) ::: Downloaded on - 21/12/2022 20:35:01 :::CIS