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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(a) in Rajasthan Fiscal Responsibilities and Budget Management Act, 2005

(a)reduce revenue deficit to Zero within a period of four financial years beginning from 1.4.2005 and ending on the 31.3.2009 by following a path of average annual reduction of 3 percent in the ratio of revenue deficit to revenue receipts;